Section 267 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
267.
An animal committed to the custody of the pound-keeper shall not be released otherwise than upon the order in writing of the officer issuing the order of attachment or the tahsildar addressed to the pound-keeper. The officer shall also direct that the live-stock shall be released only after all charges under Rule 266 are paid to the pound-keeper
