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Himachal Pradesh High Court

Vinay Bodh vs . Dolekar & Ors. on 18 November, 2025

Vinay Bodh vs. Dolekar & Ors.

Item No. D-35 .

OSA No. 4 of 2016 a/w C.O. No. 32 of 2015 18.11.2025 Present: Mr. Sunil Mohan Goel, Senior Advocate with Mr. Raman Jamalta, Advocate, for the appellant.

Mr. Naresh K. Tomar, Advocate, for respondent No. 1.

of Mr. Amrit, Advocate, for Mr. Sanjeev Sood, Advocate, for respondents No. 2 and 3.

Mr. Shivam Sharma, Advocate, for Mr. Basant Pal Thakur, Advocate, for respondent No. 4. rt On the request of counsel for respondents No. 2 and 3, the proceedings are deferred.

List on 23.12.2025.

(G. S. Sandhawalia) Chief Justice (Jiya Lal Bhardwaj) Judge 18th November, 2025 (sanjeev) ::: Downloaded on - 05/12/2025 22:27:19 :::CIS