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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(30AA) in The Customs Act, 1962

(30AA)[ "notification" means notification published in the Official Gazette and the expression "notify" with its cognate meaning and grammatical variation shall be construed accordingly;] [Inserted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]