Calcutta High Court
Goutam Sonkar vs Magma Fincorp Ltd on 5 May, 2011
Author: I.P. Mukerji
Bench: I. P. Mukerji
GA No.1187 of 2011
With
AP No.409 of 2010
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
In the matter of:
Goutam Sonkar
Versus
Magma Fincorp Ltd.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 5.5.2011.
Appearance:
Mr. K.K. Pandey Adv., Mr. A Chatterjee Adv., The Court : This application is released from my list on the ground that in the main application brother Dasadhikari, J. passed an order. That matter was specially assigned to His Lordship by the Hon'ble the Chief Justice. Therefore, in my opinion, this restoration application should be placed before His Lordship.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I.P. MUKERJI, J.) SP/