Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 24 in Orissa Zilla Parishad Election Rules, 1994

24. Permission to Polling Agents.

- The Presiding Officer shall examine the authority of the Polling Agents, authorised by the candidates and admit them to the polling station if he is satisfied that the authority is valid under these rules.