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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(2)The Advisory Committee referred to in sub-rule (1) shall comprise of the following members, namely: -
(i)One member from Indian Council of Agricultural Research to be nominated by the Director General of the Indian Council of Agricultural Research;
(ii)Vice Chancellors of two Universities which, or Veterinary Colleges affiliated to which, are included in the First Schedule, to be nominated by the Central Government;
(iii)Dean or Associate Dean of a recognized Veterinary College to be nominated by the Central Government;
(iv)Principal Secretary or Secretary, Department of Animal Husbandry, of the concerned State or his nominee who shall not be an officer below the rank of Director or Commissioner or Director General.