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State of Maharashtra - Section

Section 75 in Maharashtra Cinemas (Regulation) Rules, 1966

75. Fire buckets.

(1)Fire buckets of approved design with a conical base shall be provided in such numbers as the licensing authority may direct and shall be kept at all times full of water which shall be changed regularly twice every week. A pinch of lime shall be added to such water to prevent the breeding of mosquitoes. Buckets of dust or dry sand shall also be provided in such numbers as the licensing authority may direct and the attention of the public shall be drawn to the water arid sand buckets by placards legibly painted and fixed immediately above them :Provided that, in respect of premises duly licensed for use for cinematograph exhibition before the coming into force of these Rules and in respect of touring cinemas, the existing fire buckets with round bottom may be used but shall be replaced by fire buckets with a conical base whenever they are next replaced.
(2)At least one bucket filled with dry sand shall be kept in some accessible position on the stage in readiness for use in dealing' with an electric fire.