Section 53(5)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

(b)shall be published in the manner as laid down in Sub-rule (2) of rule 23.

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