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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(ii) in Telangana Panchayat Raj Act, 2018

(ii)distribute the funds allotted to the district by the Central or State Government among the Mandal Praja Parishads and Mandals in the district for which Mandal Praja Parishad is not constituted and the Gram Panchayats in the district as stipulated by the Government concerned;