Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017 4. Authentication of the orders and decisions of the Board. - All orders and decisions of the Board shall be authenticated by the signature of the Registrar.
