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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(g) in The Rajasthan Minor Mineral Concession Rules, 1986

(g)an affidavit stating that the applicant where the land is not owned by him, has obtained surface rights over the area or has obtained the consent of the owner for starting prospecting operations;