Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(3) in First Statutes of Team Lease Skills University

(3)The President is the Chairperson of the Governing Body and Board of Management;
(ii)In addition, the President shall have the following powers-