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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)In the case of large buildings such as banks etc., basements with floors below the spring level may even be allowed provided that foundations, floors and walls up to a height of 1 metre (3.2808 ft.) above the highest spring level are designed and constructed to give absolute water tightness and are structurally found to the satisfaction of the Administrator.