Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 33 in Punjab Urban Planning and Development Building Rules, 2018

33. Lighting and ventilation.

- For requirements regarding lighting and ventilation for different uses and occupancies, reference shall be made to Section 1- Lighting and Natural Ventilation of Part 8- Building Services of the National Building Code of India, 2016.