Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 84 in Uttarakhand Co-Operative Societies Act, 2003 84. Consolidation of land held by co-operative farming society. - It shall be duty of every co-operative farming society to take steps for the consolidation of the land held by it.
