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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(o) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(o)calling for information from, undertaking inspection of, conducting inquiries and investigations including audit of, intermediaries and other entities or organisations connected with pension funds;