Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(iii) in The Rajasthan Soil and Water Conservation Rules, 1966 (iii)Any suggestions or objection pertaining to the said draft plan shall be received only within 30 days from the date of publication of the public notice.
