Jammu & Kashmir High Court - Srinagar Bench
Srinagar Municipal Corporation And Ors vs Aijaz Ahmad Baba And Ors on 17 November, 2021
Bench: Ali Mohammad Magrey, Sanjay Dhar
DB 29
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
...
WP © 1701/2021 CM nos. 5685/21 Plus WP © 1702/21 Srinagar Municipal Corporation and ors .......Petitioner Through: Mr. Moomin Khan, adv.
vs Aijaz Ahmad Baba and ors ......Respondent(s) Through: Mr. A Hanan, adv. 1 to 3 CORAM:
HON'BLE MR JUSTICE ALI MOHAMMAD MAGREY, JUDGE HON'BLE MR. JUSTICE SANJAY DHAR , JUDGE WP ( C) 1701/2021 Reply within two weeks.
List on 07.12.2021 along with CCPD 5/2021 c/w WP (C) 1914/2020.
WP (C) 1702/2021 Mr. Moomin Khan, adv.
Mr. R.A Jan, sr. adv with Mr. A. Hanan, adv.
Mr. R.A Jan, learned Sr. advocate submits that the matter is not similar to one WP ( C) 1701/2021, therefore, seeks delinking of the same. Considered.
Writ petition No. 1702/2021 is delinked and be listed separately on 22.12.2021 in supplementary list. Meanwhile, reply.
(Sanjay Dhar) (Ali Mohammad Magrey )
Judge Judge
Srinagar
17.11..2021
S.A Hussain, Secretary SYED AYAZ HUSSAIN 2021.11.17 14:14 I attest to the accuracy and integrity of this document