Himachal Pradesh High Court
Sunil Dutt & Ors. vs . State Of H.P. & Ors. on 7 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sunil Dutt & Ors. Vs. State of H.P. & Ors.
CWP No.112 of 2022 .
07.04.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioners.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondents.
Reply, as prayed for, be filed within further four weeks.
List thereafter.
r (Mohammad Rafiq)
Chief Justice
(Sandeep Sharma)
April 07, 2022 Judge
R.Atal/Mukesh
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