Section 4(5) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
(5)The Vice Chancellor shall hold office for a term of five years from the date he/she enters upon his office and shall be eligible for reappointment through search-cum-selection committee for not more than one term:Provided that the person appointed as Vice Chancellor shall, on completion of seventy years of age during his/her term of office ceases to hold office.
