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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(a) in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009

(a)He shall cease to be in the employment of the Society on the expiry of the period for which the post has been created.