(1)The Board of Governors shall consist of:-(a)Chairman and Co-chairman (if any) of the Board of Governors shall be nominated from amongst the members of the Promoting Society;(b)The Chancellor -Vice Chairman;(c)The Vice-Chancellor - Member Secretary;(d)Two Academicians nominated by the Visitor;(e)Principal Secretary/Secretary to the State Government in the Higher Education Department ;(f)Five members nominated by the Promoting Society;(g)Two members nominated by the Chairman, Promoting Society from reputed higher education institutions;(h)Two members nominated by the Chairman, Promoting Society from reputed industrial/ corporate sector/ reputed practicing professionals.
