Madhya Pradesh High Court
Smt.Kamla Bai vs Anil Typing And Shorthand Inst. & Ors on 15 February, 2016
CR-149-2004
(SMT.KAMLA BAI Vs ANIL TYPING AND SHORTHAND INST. & ORS)
15-02-2016
Shri A.Shrivastava, learned counsel for the applicant undertakes to file legible copies of documents which are annexed with I.A.No.1453/2016.
Let it be done within 7 days.
Needless to mention that such copies of documents be supplied to the other side within aforesaid time. List after 7 days.
(SUJOY PAUL) JUDGE