Himachal Pradesh High Court
Vinay Bodh vs . Dolekar & Ors. on 25 April, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
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OSA No. 04/2016 a/w CO No.32/2016 25.04.2024. Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.
None for respondent No.1. Mr. K.D. Sood, Sr. Advocate with Mr. Rahul Gathania, Advocate, for respondents No.2 and 3.
Mr. Basant Pal Thakur, Advocate, for respondent No.4.
List on 15th May, 2024.
( M.S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge 25th April, 2024(rohit) ::: Downloaded on - 26/04/2024 20:36:15 :::CIS