Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in Payment of Wages (Mines) Rules, 1956 (3)They extend to the whole of India [* * *] [ Omitted by G.S.R. 360, dated 20.2.1976 (w.e.f. 6.3.1976).].
