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[Cites 0, Cited by 0] [Section 813] [Entire Act]

Bengal Presidency - Subsection

Section 813(b) in Police Regulations, Bengal , 1943

(b)In the mufassil this duty shall be performed by the Civil Surgeon or the Civil Medical Officer of the district. He shall on no account grant medical certificates to officers belonging to other districts or countersign such certificates unless requested by the head of the office or department concerned.