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Bombay High Court

Aggcon Equipments International ... vs Jmc Projects India Limited on 26 March, 2024

                                                                           7-ARBAPL-3923-2023.DOC




                                                                                                   Wadhwa



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ARBITRATION APPLICATION (L) NO. 3923 OF 2023


                      Aggcon Equipments International Pvt Ltd                            ...Applicant
                           Versus
                      JMC Projects India Ltd                                          ...Respondent


                      Mr Sankalp Anantwar, i/b SMA Law Parnters, for the Applicant.
                      Mrs Sindhu Kotian, with Akash Gaonkar, i/b Legalserve and
                           Associates, for the Respondent.


                                                    CORAM     Kamal Khata, J.

DATED: 26th March 2024 PC:-

1. The learned Advocate for the Applicant seeks time to amend the Application.
2. The Interim Application for amendment is to be filed and served by 2nd April 2024.
3. List the matter before the regular Court.

(Kamal Khata, J) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

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