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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

(1)The Registrar may,
(a)On the request of a State Level Sports Association, or Bihar State Sports Council or
(b)On the request of not less then one fifth of the total members of a Sports Association, or on his own motion hold an enquiry, either himself or by a person duly authorized by him.