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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(1)(a) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(a)every application form issued by the issuer is accompanied by a copy of the abridged prospectus;