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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(j) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(j)four representatives of the medical faculties of Indian Universities to be nominated by the Central Government in such manner as may be prescribed; and