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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(1)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(i)The Vice-Chancellor may invite suggestions, recommendations and if considered necessary by him, proposals for obtaining services on deputation for a period not exceeding three years, from the State Government, Government of India, Institutions or agencies, or any person as he may deem fit and/or he may have the posts advertised with the qualifications prescribed under Statute No. 85.