Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(2) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (2)The canteen shall not be situated within 15.2 metres of any latrine, urinal or any other source of dust, smoke or obnoxious fumes.
