Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Water (Prevention And Control Of Pollution) Act, 1974 (1)The terms and conditions of service of the member-secretary shall be such as may be prescribed.
