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State of Madhya Pradesh - Section

Section 3 in The M.P. Bhudan Yagna Board (Reconstitution) Order, 1960

3. Exclusion of certain areas from the operation of the existing Board and creation of new Board for Vidarbha region.

- As from the appointed day,-
(a)the existing Board shall cease to function and operate in the Vidarbha region of the State of Bombay and shall be deemed to have been established for the Mahakoshal region of the State of Madhya Pradesh;
(b)a new Board shall be established for the Vidarbha region.