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[Cites 0, Cited by 0] [Section 116A] [Entire Act]

State of Odisha - Subsection

Section 116A(4) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(4)In the event of more than one matter being presented for the same day, priority shall be given to the matter which is, in the opinion of the Speaker, more urgent and important.