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[Cites 1, Cited by 2]

Himachal Pradesh High Court

The Bloom Education Society vs . State Of H.P. & Ors. on 18 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

The Bloom Education Society vs. State of H.P. & Ors.

CWP No. 5746 of 2022 18.11.2022 Present: Mr. Ankush Dass Sood, Sr. Advocate with Mr. Ajay .

Kumar Dhiman, Advocate, for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. and Mr. Bhupinder Thakur, Dy. A.G., Law Officer, for respondents-State.

Mr. Surender Verma, Advocate, for respondent No. 2.

Mr. Vinod Chauhan, Advocate, for respondent No. 3.

r to Mr. B. Nandan Vashista, Advocate, for NCTE- respondent No.5.

Mr. B. Nandan Vashista, Advocate, states that the meeting of the NCTE is scheduled for next week. Accordingly, the matter is adjourned.

List on 29.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 18, 2022 (Sanjeev) ::: Downloaded on - 19/11/2022 20:32:56 :::CIS