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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tripura - Subsection

Section 17(1)(iii) in The Tripura Co-operative Societies Act, 1974

(iii)all claims of members and creditors and other interested persons, who exercise the option within the period specified, have been met in full or otherwise satisfied.