Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352(1)] [Section 352] [Entire Act] State of Kerala - Subsection Section 352(1)(a) in Kerala Municipality Act, 1994 (a)to rebuild such building or take it down to an extent exceeding one half thereof above the ground level, such half to be measured in pubic metre; or