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State of Goa - Section

Section 55 in Public Libraries Membership Rules

55.

Complaints, if any shall be made first to be Librarian on duty either orally or in writing.State Central LibraryPanaji-Goa
Membership Application Form Stamp size latest two photographs
I desire to become a member of Lending Section of the State Central Library/District Library/Taluka Library/Village Library.I have read the Rules and Regulations and agree to abide by them. I shall take proper care of the Library books and undertake to replace any book/s lost or damaged by me. I shall notify to the Library and change in my address.His/her full name:............................................................................(In block letters, beginning with Surname)Permanent address:Age (for children only)............................................................................Profession/Designation............................................................................Two stamp size (3.5 x 2.5 cms.) latest photographs (for State/District/Taluka Libraries) and required deposit under Rules 5.Name and address of educational institution/office/organisation (for students and working people only)Nationality and passport No.(for foreign national only)Specimen signature(For Office Use)Reg. No. ............................................Date of Reg........................................Receipt No. .......................................Book No. ...........................................Date of renewal of Membership...........................Receipt No. for difference in Membership...........