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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(d) in The Shree Somnath Sanskrit University Act, 2005

(d)to encourage, promote and conduct a system of education relevant to the studies of the Sanskrit literature with special emphasis on,-
(i)the traditional relationship between the teacher and the taught (Guru-Shishya Parampara);
(ii)methods of studies and experimentation in which discipline (anushashan) and self-study (swadhyaya) are fundamental components; and
(iii)development of faculties, not only of empirical and rational knowledge but also of higher modes of consciousness;