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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in The Energy Conservation Building Code Rules, 2018

(c)give written notice to the authority having jurisdiction intimating the completion of the construction work along with a certificate from the Empanelled Energy Auditors (Building) to the effect that-
(i)the construction of the building has been done in accordance with the sanction of the building permit;
(ii)all the energy conservation measures have been installed and inspected, and they meet the requirements of the Code and these rules;
(iii)the building design meet with the provisions of the Code and these rules;