Section 4(2)(c) in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(c)That the candidate is restrained by an order of competent authority or a competent Court of law for being chosen as a member of any Committee;

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