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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(q) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(q)"Flammable (or Inflammable)" means any substance which when tested in a specified manner will ignite when mixed with air on contact with a flame and will support combustion;