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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(3)The fees structure approved by the Committee under subsection (2) shall remain in force for three years and the university shall be entitled to charge fees in accordance with such fees structure.