Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 22 in The Rajasthan Housing Board Act, 1970 22. Power to make con tracts. - The Board may enter into and perform all such contracts as it may consider necessary or expedient for carrying out any of the purposes of this Act.
