Himachal Pradesh High Court
Ashwani Kumar vs . Vandana Devi on 27 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ashwani Kumar vs. Vandana Devi .
FAO No. 166 of 2014 27.04.2022 Present: Ms. Shailja Thakur, vice Mr. Neel Kamal Sharma, Advocate, for the appellant.
None for the respondent.
List after three weeks.
April 27, 2022 (veena) r to (Vivek Singh Thakur) Judge ::: Downloaded on - 28/04/2022 20:06:41 :::CIS