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State of Jammu-Kashmir - Section

Section 47 in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018

47. Act not in derogation of any other law.

- The provision of this Act shall be in addition to and not in derogation of the provisions of any other law for the time being in force and, in case of any inconsistency, the provisions of this Act shall have over riding effect on the provisions of any such law to the extent of the inconsistency.