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Union of India - Section

Section 12 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

12. Penalty or Compensatio.

- Failure in Metering System. - In case of failure of metering system, the provisions of penalty or compensation shall be as per the provisions of the Joint Electricity Regulatory Commission for the State of Goa and UTs (Standards of Performance for Distribution Licensees) Regulations, 2015 for the Distribution Licensee.