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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(o) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(o)"Hydraulic Basis" means the basis for identifying an area of operation of Water Users' Association served by one or more hydraulic structures such as Head Regulator of Canal, Distributary, Minor, Sub-Minor, Field Channel, Lift Irrigation Scheme or irrigation through lifting water by pumps and similar regulatory structures;