Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2020 18. Blood stains on ballast or engine, extent of the injuries and whether prima facie inflicted by a train, or otherwise:
